| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 4 |
| Chapter Title | Ministry | Department |
| Directive Principles Of State Policy | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
1The State shall endeavour to promote voluntary formation, autonomous functioning, democratic control and professional management of co-operative societies.
________________
1. Ins. by the Constitution (Ninety-seventh Amendment) Act, 2011, s. 3, (w.e.f. 15-2-2012).
