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Article 186 Constitution of India: Salaries and allowances of the Speaker and Deputy Speaker and the Chairman and Deputy Chairman


Category of Bare Act Name of the Act Year of Promulgation
Civil Laws The CONSTITUTION OF INDIA 1975
Act Number Enactment Date Chapter Number
36 1975-04-26 6
Chapter Title Ministry Department
The States Ministry of Law And Justice Department of Personnel and Administrative Reforms

There shall be paid to the Speaker and the Deputy Speaker of the Legislative Assembly, and to the Chairman and the Deputy Chairman of the Legislative Council, such salaries and allowances as may be respectively fixed by the Legislature of the State by law and, until provision in that behalf is so made, such salaries and allowances as are specified in the Second Schedule

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