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Article 44 Constitution of India: Uniform civil code for the citizens.


Category of Bare Act Name of the Act Year of Promulgation
Civil Laws The CONSTITUTION OF INDIA 1975
Act Number Enactment Date Chapter Number
36 1975-04-26 4
Chapter Title Ministry Department
Directive Principles Of State Policy Ministry of Law And Justice Department of Personnel and Administrative Reforms

The State shall endeavour to secure for the citizens a uniform civil code throughout the territory of India.

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