| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 3 |
| Chapter Title | Ministry | Department |
| Fundamental Rights | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
No child below the age of fourteen years shall be employed to work in any factory or mine or engaged in any other hazardous employment.
