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Article 21A Constitution of India: Right to education


 

1[21A. The State shall provide free and compulsory education to all children of the age of six to fourteen years in such manner as the State may, by law, determine.]

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1. Ins. By the Constitution (Eighty-sixth Amendment) Act, 2002.s. 2 (w.e.f. 1-4-2010).

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