| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 13 |
| Chapter Title | Ministry | Department |
| Trade, Commerce And Intercourse Within The Territory Of India | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
Subject to the other provisions of this Part, trade, commerce and intercourse throughout the territory of India shall be free.
