| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 6 |
| Chapter Title | Ministry | Department |
| The States | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
There shall be a Governor for each State:
1[Provided that nothing in this article shall prevent the appointment of the same person as Governor for two or more States.]
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1. Added by s. 6, the Constitution (Seventh Amendment) Act, 1956
