Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Civil Laws | The CONSTITUTION OF INDIA | 1975 |
Act Number | Enactment Date | Chapter Number |
36 | 1975-04-26 | 15 |
Chapter Title | Ministry | Department |
Elections | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
1329A. [Special provision as to elections to Parliament in the case of Prime Minister and Speaker.] Rep. by theConstitution (Forty-fourth Amendment) Act, 1978, s. 36 (w.e.f. 20-6-1979).
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1. Ins.by the Constitution (Thirty-ninth Amendment) Act, 1975, sec. 4.