| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 13 |
| Chapter Title | Ministry | Department |
| Trade, Commerce And Intercourse Within The Territory Of India | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
Parliament may by law impose such restrictions on the freedom of trade, commerce or intercourse between one State and another or within any part of the territory of India as may be required in the public interest.
