Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Civil Laws | The CONSTITUTION OF INDIA | 1975 |
Act Number | Enactment Date | Chapter Number |
36 | 1975-04-26 | 1 |
Chapter Title | Ministry | Department |
The Union And Its Territory | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
Parliament may by law admit into the Union, or establish, new States on such terms and conditions as it thinks fit.