| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 22 |
| Chapter Title | Ministry | Department |
| Short title, commencement, Authoritative text in Hindi and Repeals | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
This Constitution may be called the Constitution of India.

