| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Civil Laws | The CONSTITUTION OF INDIA | 1975 |
| Act Number | Enactment Date | Chapter Number |
| 36 | 1975-04-26 | 14 |
| Chapter Title | Ministry | Department |
| Services Under The Union And The States | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
In this Part, unless the context otherwise requires, the expression “State” 1[does not include the State of Jammu and Kashmir].
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1. Subs. by the Constitution (Seventh Amendment) Act, 1956, s. 29 and Sch. for “means a State specified in Part A or Part B of the First Schedule”.
