Friday, 01, May, 2026
 
 
 
Expand O P Jindal Global University
 

उच्चतम न्यायालय द्वारा घोषित विधि का सभी न्यायालयों पर आबद्धकर होना, Constitution of India, Article 141 ( Article 141 Constitution of India: Law declared by Supreme Court to be binding on all courts )


 

उच्चतम न्यायालय द्वारा घोषित विधि का सभी न्यायालयों पर आबद्धकर होना--उच्चतम न्यायालय द्वारा घोषित विधि भारत के राज्यक्षेत्र के भीतर सभी न्यायालयों पर आबद्धकर होगी।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter