Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Civil Laws | The CONSTITUTION OF INDIA | 1975 |
Act Number | Enactment Date | Chapter Number |
36 | 1975-04-26 | 5 |
Chapter Title | Ministry | Department |
The Union | Ministry of Law And Justice | Department of Personnel and Administrative Reforms |
A person who holds, or who has held, office as President shall, subject to the other provisions of this Constitution, be eligible for re-election to that office.