Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Criminal Laws | Indian Penal Code | 1860 |
Act Number | Enactment Date | Chapter Number |
45 | 06.10.1860 | 2 |
Chapter Title | Sub-Chapter | Legislated by |
General Explanation | - | Parliament of India |
1[When a criminal act is done by several persons in furtherance of the common intention of all, each of such persons is liable for that act in the same manner as if it were done by him alone.]
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1 Subs. by Act 27 of 1870, s. 1, for section 34.
Offence Description | Punishment provided | Cognizable/Non-Cognizable |
---|---|---|
- | - | - |
Bailable/Non-Bailable | Trial Court Details | Compoundable/Non-Compoundable |
- | - | Non-Compoundable |
Compoundable by Whom | Concerned Ministry | Concerned Department |
Non-Compoundable | Ministry of Home Affairs | Department of Internal Security |