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IPC Section 470. Forged document or electronic record


A false 1[document or electronic record] made wholly or in part by forgery is designated “a forged 1[document or electronic record]”.

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1. Subs. by Act 21 of 2000, s. 91 and the First Sch., for “document” (w.e.f. 17-10-2000).

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