Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Criminal Laws | Indian Penal Code | 1860 |
Act Number | Enactment Date | Chapter Number |
45 | 06.10.1860 | 17 |
Chapter Title | Sub-Chapter | Legislated by |
Of Offence Against property | - | Parliament of India |
p>Whoever commits mischief shall be punished with imprisonment of either description for a term which may extend to three months, or with fine, or with both.
Offence Description | Punishment provided | Cognizable/Non-Cognizable |
---|---|---|
Mischief. | Imprisonment for 3 months, or fine, or both. | Non-Cognizable |
Bailable/Non-Bailable | Trial Court Details | Compoundable/Non-Compoundable |
Bailable | Any Magistrate. | Non-Compoundable |
Compoundable by Whom | Concerned Ministry | Concerned Department |
Non-Compoundable | Ministry of Home Affairs | Department of Internal Security |