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IPC Section 59. Transportation instead of imprisonment.


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Indian Penal Code 1860
Act Number Enactment Date Chapter Number
45 06.10.1860 3
Chapter Title Sub-Chapter Legislated by
Of Punishment - Parliament of India

[Rep. by the Code of Criminal procedure(Amendment) Act, 1955(26 0f 1955), s.117 and Sch.. (w.e.f. 1.1.1956).]

Offence Description Punishment provided Cognizable/Non-Cognizable
- - -
Bailable/Non-Bailable Trial Court Details Compoundable/Non-Compoundable
- - Non-Compoundable
Compoundable by Whom Concerned Ministry Concerned Department
Non-Compoundable Ministry of Home Affairs Department of Internal Security
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Related judgement on IPC Section 59. Transportation instead of imprisonment.