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BARE ACTS

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IPC Section 29.Document


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Indian Penal Code 1860
Act Number Enactment Date Chapter Number
45 06.10.1860 2
Chapter Title Sub-Chapter Legislated by
General Explanations - Parliament of India

The word "document" denotes any matter expressed or described upon any substance by means of letters, figures, or marks, or by more than one of those means, intended to be used, or which may be used, as evidence of that matter.

Offence Description Punishment provided Cognizable/Non-Cognizable
- - -
Bailable/Non-Bailable Trial Court Details Compoundable/Non-Compoundable
- - Non-Compoundable
Compoundable by Whom Concerned Ministry Concerned Department
Non-Compoundable Ministry of Home Affairs Department of Internal Security
 

 
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