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IPC Section 56. Sentence of Europeans and Americans to penal servitude.


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Indian Penal Code 1860
Act Number Enactment Date Chapter Number
45 06.10.1860 3
Chapter Title Sub-Chapter Legislated by
Of Punishment - Parliament of India

Proviso as to sentence for term exceeding ten years but not for life

[Rep. by the Criminal Law (Removal of Racial Discriminations) Act, 1949 (17 of 1949) (w.e.f. 6-4-1949).]

Offence Description Punishment provided Cognizable/Non-Cognizable
- - -
Bailable/Non-Bailable Trial Court Details Compoundable/Non-Compoundable
- - Non-Compoundable
Compoundable by Whom Concerned Ministry Concerned Department
Non-Compoundable Ministry of Home Affairs Department of Internal Security
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