Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
BARE ACTS

Category SideBar

IPC Section 63. Amount of fine


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Indian Penal Code 1860
Act Number Enactment Date Chapter Number
45 06.10.1860 3
Chapter Title Sub-Chapter Legislated by
Of Punishment - Parliament of India

Where no sum is expressed to which a fine may extend, the amount of fine to which the offender is liable is unlimited, but shall not be excessive.

Offence Description Punishment provided Cognizable/Non-Cognizable
- - -
Bailable/Non-Bailable Trial Court Details Compoundable/Non-Compoundable
- - Non-Compoundable
Compoundable by Whom Concerned Ministry Concerned Department
Non-Compoundable Ministry of Home Affairs Department of Internal Security
 

 
Related News & Articles :
Help us improve! Please suggest corrections.
 

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!