Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 

धारा 59 आईपीसी- कारावास के बदले निर्वासनट , IPC Section 59 ( IPC Section 59. Transportation instead of imprisonment. )


 

भारतीय दंड संहिता की धारा 59 के अनुसार, दण्ड प्रव्रिEया संहिता (संशोधन) अधिनियम, 1955 (1955 का 26) की धारा 117 और अनुसूची द्वारा (1 जनवरी, 1956 से) निरसित ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter