Whoever corruptly uses or attempts to use any such certificate as a true certificate, knowing the same to be false in any material point, shall be punished in the same manner as if he gave false evidence.
CLASSIFICATION OF OFFENCE
Punishment-The same as for the giving or fabricating false evidence-Non-cognizable-Bailable-Triable by court by which offence of giving false evidence is triable-Non-compoundable.

