Whoever, being a public servant, and being legally bound as such public servant not to engage in trade, engages in trade, shall be punished with simple imprisonment for a term which may extend to one year, or with fine, or with both.
CLASSIFICATION OF OFFENCE
Punishment-Simple imprisonment for 1 year, or fine, or both-Non-cognizable-Bailable-Triable by Magistrate of the first class-Non-compoundable.

