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Section 5. Certain laws not to be affected by this Act


1 Nothing in this Act shall affect the provisions of any Act for punishing mutiny and desertion of officers, soldiers, sailors or airmen in the service of the Government of India or the provisions of any special or local law.

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1. Subs., ibid., for section 5.

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Related judgement on Section 5. Certain laws not to be affected by this Act