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Section 96. TPA, Mortgage by deposit of title-deeds.


1[The provisions hereinbefore contained which apply to a simple mortgage shall, so far as may be, apply to a mortgage by deposit of title-deeds.]

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1. Subs. by Act 20 of 1929, sec. 48, for the original section 95. Original section 96 was repealed by Act 5 of 1908, sec. 156 and Sch.V.

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Related judgement on Section 96. TPA, Mortgage by deposit of title-deeds.