The Chapters and sections of this Act which relate to contracts shall be taken as part of the Indian Contract Act, 1872
(9 of 1872).
1[And section 54, paragraphs 2 and 3, and sections 59, 107 and 123 shall be read as supplemental to the Indian Registration Act, 2[1908 (16 of 1908)].]
__________
1. Added by Act 3 of 1885, sec. 3.
2. Subs. by Act 20 of 1929, sec. 5, for "1877".
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