No judge, legal practitioner or officer connected with any Court of Justice shall buy or traffic in, or stipulate for, or agree to receive any share of, or interest in, any actionable claim, and no Court of Justice shall enforce, at his instance, or at the instance of any person claiming by or through him, any actionable claim so dealt with by him as aforesaid.
Tuesday, 07, May, 2024
- Competition Commission of India Launches Market Study on Artificial Intelligence and Competition
- CLAT-2025 to be held on December 1
- Aim of the Witness Protection Scheme is to ensure that investigation, prosecution and trial of criminal offences is not prejudiced, expounds HC, Read More
- HC imposes ₹5 Lakh fine on Company Secretary for politically driven challenge to Union Minister Ashwini Vaishnaw's 2019 Election Victory, Read Judgment
- The Courts Today By LatestLaws.com| 06.05.2024 |
- Faculty Development Program on Synergising Research Spectrums with Contemporary Approaches in Andragogy by Army Law College, Pune [May 17 – 24; Hybrid]: Register Now!
- 1st Justice Anil Kumar Upadhyay Memorial National Moot Court Competition at Amity Law School, Patna: 10th-11th May, 2024
- ISDM Post Graduate Program in Development Management [11 Months; Scholarship Available; All Graduates]: Apply by May 15!
- सुप्रीम कोर्ट ने असम के कछार जिले में ग्रीन फील्ड एयरपोर्ट के निर्माण कार्य गतिविधियों पर रोक लगाई
- Supreme Court grants Mukhtar Ansari's Son Bail in Model Code Violation Case
- Shardul Amarchand Mangaldas announces Promotions of 99 Exceptional Lawyers to Principal Associate and Senior Associate Positions
- Field marshal shfj manekshaw memorial: 2nd international humanitarian law symposium at army law college, pune 10-11 may, 2024
- JGU extends partnerships in Southeast Asia, inks 6 MoUs with Universities in Malaysia
- CfP: Field Marshal SHHJ Manekshaw Memorial 2nd International Humanitarian Law Symposium by Army Law College, Pune and ISIL, Delhi [10 – 11 May; Hybrid; Pune]: Submit Abstracts by May 8!
- 'समय आ गया कि नगर निगम जाग जाए’ कई इलाकों में पीने के पानी की समस्या पर हाईकोर्ट की तल्ख टिप्पणी
