A gift comprising both existing and future property is void as to the latter.
Tuesday, 07, May, 2024
- Aim of the Witness Protection Scheme is to ensure that investigation, prosecution and trial of criminal offences is not prejudiced, expounds HC, Read More
- HC imposes ₹5 Lakh fine on Company Secretary for politically driven challenge to Union Minister Ashwini Vaishnaw's 2019 Election Victory, Read Judgment
- The Courts Today By LatestLaws.com| 06.05.2024 |
- Faculty Development Program on Synergising Research Spectrums with Contemporary Approaches in Andragogy by Army Law College, Pune [May 17 – 24; Hybrid]: Register Now!
- 1st Justice Anil Kumar Upadhyay Memorial National Moot Court Competition at Amity Law School, Patna: 10th-11th May, 2024
- ISDM Post Graduate Program in Development Management [11 Months; Scholarship Available; All Graduates]: Apply by May 15!
- सुप्रीम कोर्ट ने असम के कछार जिले में ग्रीन फील्ड एयरपोर्ट के निर्माण कार्य गतिविधियों पर रोक लगाई
- Supreme Court grants Mukhtar Ansari's Son Bail in Model Code Violation Case
- Shardul Amarchand Mangaldas announces Promotions of 99 Exceptional Lawyers to Principal Associate and Senior Associate Positions
- Field marshal shfj manekshaw memorial: 2nd international humanitarian law symposium at army law college, pune 10-11 may, 2024
- JGU extends partnerships in Southeast Asia, inks 6 MoUs with Universities in Malaysia
- CfP: Field Marshal SHHJ Manekshaw Memorial 2nd International Humanitarian Law Symposium by Army Law College, Pune and ISIL, Delhi [10 – 11 May; Hybrid; Pune]: Submit Abstracts by May 8!
- 'समय आ गया कि नगर निगम जाग जाए’ कई इलाकों में पीने के पानी की समस्या पर हाईकोर्ट की तल्ख टिप्पणी
- The World This Week by LatestLaws.com | May 2024 | Week 1 |
- CfP: 1st National Conference on “Women at the Forefront: India’s Journey Towards Equality” by WICCI [June 15 – 16; Indore]: Submit by May 25!
