Monday, 20, Apr, 2026
HC expounds: Treating Prior payments as Permanent Alimony does not itself, extinguish a subsisting maintenance order under Section 125 of CrPC
हाईकोर्ट ने हाईटेंशन लाइन से प्रभावित किसानों को मुआवजा देने का दिया आदेश
पासपोर्ट विवाद में घिरे पवन खेड़ा, अग्रिम जमानत की मांग लेकर पहुंचे हाई कोर्ट
JOB POST: Research Associate at NLU Delhi for ICSSR-funded Research Project [Contractual; 6 Months; Salary Upto Rs. 47k]: Apply by April 30
Call for Blogs by Lexi [No Charges]: Submission on Rolling Basis!
National Weekly Seminar Series on Law titled Foundations & Frontiers by Aditya College of Law, Bangalore [Online; May 2 – 23; Every Sat; Free]: Register Now!
Virtual Legal Internship Opportunity by Imperial Institute of Legal Studies (IILS) [May 2026]: Apply Now!
हाईकोर्ट पहुंचा BBMB अस्पताल तलवाड़ा का मुद्दा; केंद्र-राज्य सरकारों से मांगा जबाव
CJI सूर्यकांत का बंगाल में 'हंटर': हाईकोर्ट से आज ही मांगी रिपोर्ट, क्या लाखों लोग नहीं दे पाएंगे वोट?
[Shocking] Delhi HC Advocate dies after allegedly jumping from 15th Floor of 5 Star Hotel in New Delhi
'आप एक अनपढ़ आदमी हैं,' हाई कोर्ट ने जिला कलेक्टर को क्यों लगाई फटकार? भारी पड़ी जनहित याचिका
[Bizarre] SC terms PIL Petitioner 'incorrigible' for filing plea to declare Netaji Subhas Chandra Bose as 'National Son', bans him from filing PIL
'पढ़े-लिखे भी बन रहे शिकार': डिजिटल अरेस्ट पर CJI सूर्यकांत ने जताई चिंता, RBI समेत बैंकों को दिए सख्त आदेश
Excise Policy Case: Justice Swarana Kanta Sharma to pronounce verdict on recusal pleas at 5:30 PM today
दिल्ली में MCD ने कमर्शियल गाड़ियों पर बढ़ाया एंट्री शुल्क, सुप्रीम कोर्ट के आदेश पर किया लागू
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Monday, 20, Apr, 2026
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Curia Juris Moot Court Competition 2026 at Amity Law School, Amity University, Ranchi [Hybrid; April 23 – 24; Cash Prizes of Rs. 45k]: Register by April 15
14 Apr, 2026
Moot Court Competition 2.0, 2026 at School of Law, M S Ramaiah University of Applied Sciences, Bangalore [Prizes Upto Rs. 85k; May 22 – 24]: Register by May 7
10 Apr, 2026
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01 Apr, 2026
2nd SGU Moot Court Competition 2026 at SDGI Global University (17th-18th April 2026)
27 Mar, 2026
6th SAARC International Moot Court Competition, 2026 by PGCL, Mumbai [Online; April 2 – 5; Prizes Up to Rs. 1 L]: Register by March 28!
25 Mar, 2026
1st R.N. Mittal Memorial National Moot Court Competition 2026 at the Moot Court Society, Law Centre-I, Faculty of Law, University of Delhi [April 24 – 26; Cash Prizes of Rs. 1.41 L]: Register by April 14
24 Mar, 2026
2nd National Moot Court Competition 2026 at DGIM, Faridabad [April 16 – 18; Cash Prizes of Rs. 63k]: Register by March 30!
23 Mar, 2026
2nd Justice T. S. Mishra Memorial National Moot Court Competition at TSM University, Lucknow [April 17 – 19; Cash Prizes of Rs 40k]: Register by April 8!
23 Mar, 2026
6th Adamas Moot Court Competition 2026 at Adamas University, Kolkata [April 9 – 11; Cash Prizes of Rs. 1 L]: Register by March 26
23 Mar, 2026
National Moot Court Competition 2026 at The Innovative Institute of Law, Greater Noida [April 10 – 11; Cash Prizes of Rs. 46k]: Register by March 25
23 Mar, 2026
1st Smt. Krishna Neotia Memorial Moot Court Competition 2026 by the School of Legal Studies, The Neotia University, Kolkata [March 27 – 28; Cash Prizes of Rs. 10k]: Register by March 21
18 Mar, 2026
2nd JUDEXIS MOOT COURT COMPETITION 2026
18 Mar, 2026
12th Inter Collegiate Moot Court Competition at Lucknow University [April 3 – 5;...
17 Mar, 2026
7th Gavelled Moot Court Competition 2026 at The Moot Court Society (MCS), School...
13 Mar, 2026
2nd Dr. B.R. Ambedkar Memorial Moot Court Competition 2026 at University of Science & Technology Meghalaya (USTM) [Cash Prizes of Rs. 60k; March 26 – 28]: Register by March 18
07 Mar, 2026
3rd Dr. TMA Pai International Technology Law Moot Court Competition at Manipal Law School (MLS), Bengaluru [Cash Prizes of Rs. 4 L; April 17 – 19]: Register by March 27
06 Mar, 2026
XLII All-India Moot Court Competition 2026 at Dr. Ambedkar Government Law College, Puducherry [April 11 – 12]: Register by March 10
05 Mar, 2026
7th Moot Court Competition 2026 at Career Point University, Hamirpur [April 4 – 5; Cash Prizes of Rs. 15k]: Register by March 22
05 Mar, 2026
14th RGNUL National Moot Court Competition 2026 by... ...
03 Mar, 2026
1st CCI-AUB National Moot Court Competition 2026 a... ...
27 Feb, 2026
IDRC Partner Event: Symbiosis Law School, Pune pre... ...
24 Feb, 2026
XI NCU National Moot Court Competition 2026 at Sch... ...
24 Feb, 2026
2nd National Moot Competition at University School... ...
23 Feb, 2026
12th Professor V.S. Mani Memorial International La... ...
20 Feb, 2026
2nd Chanakya National Moot Court Competition 2026... ...
18 Feb, 2026
5th DYPLC National Moot Court Competition 2026 at... ...
17 Feb, 2026
VVLC 1st National Level Moot Court Competition 202... ...
13 Feb, 2026
5th KL Memorial Inter-University Moot Court Competition 2026 at KL College of Law, Guntur [Cash Prizes Upto Rs. 1 L; April 3 – 5]: Register by March 22
13 Feb, 2026
Kristu Jayanti Moot Court Competition at the School of Law, Kristu Jayanti (Deemed to be) University, Bengaluru [Hybrid; March 13 & 27-28; Cash Prizes of Rs. 1.15 L]
11 Feb, 2026
National Moot Court Competition 2026 at School of Law, MIT Art, Design & Technology University, Pune [Cash Prizes of Rs. 88k]
11 Feb, 2026
3rd DBRANLU National Moot Court Competition, 2026 at Dr. B. R. Ambedkar National Law University, Sonepat [March 13-15; Cash Prizes of Rs. 1.30 L]
10 Feb, 2026
4th CNLU Cyber Law National Moot Court Competition, 2026 [Prize Pool: Rs. 1.8 Lakhs]: Register by Feb 28!
07 Feb, 2026
5th Justice N. Santosh Hegde Moot Court Competition 2026 at Alliance School of Law, Alliance University, Bengaluru [Hybrid; March 27-28; Cash Prizes of Rs. 2L]: Register by Feb 15
04 Feb, 2026
6th HPNLU National Moot Court Competition 2025–26 at HPNLU, Shimla, in collaboration with the NHRC [Hybrid; March 26-27]: Register by Feb 5
04 Feb, 2026
5th Dr. B.R. Ambedkar Nationwide Moot Court Competition 2026 at School of Law, CT University, Ludhiana [April 2-4]: Register by March 20
02 Feb, 2026
The 5th AIU National Moot Court Competition, 2026 at Integral University, Lucknow [April 9 – 11; Cash Prizes Up to Rs. 55k]: Register by March 10!
31 Jan, 2026
5th National Technology Law Moot Court Competition 2026 by MNLU Nagpur [March 13-15; Cash Prizes of Rs. 1.01 L]: Register by Feb 3
30 Jan, 2026
Shri Rajkumar Agarwal Moot Court Competition 2026 by Moot Court Society, School of Law and Governance, Vishwakarma University, Pune [Cash Prizes of Rs. 34.5k]
28 Jan, 2026
1st NLST Moot Court Competition 2026 by Noida Legal Service Trust [Feb 28-Mar 1; Virtual]: Register by Jan 30
27 Jan, 2026
3rd All India IILM Moot Court Competition 2026 by School of Law, IILM University, Greater Noida [April 2-4; Cash Prizes of Rs. 1.22 L]: Register by March 14
23 Jan, 2026
Dayanand Law National Moot Court Competition-2026 [10 Prizes, Cash Prizes Rs 55K]: Register by Jan 31
21 Jan, 2026
Call for Registration | PESU National Moot Court Competition, 2026 [27th, 28th February and 1st March] | Register by Feb 1st
21 Jan, 2026
5th Vox Anatolis Moot Court Competition, 2026 | NLU Assam
20 Jan, 2026
IDRC Partner Event: Symbiosis Law School, Pune presents Nitin Patil Memorial: Symbarbitrate-Deal Mediation Competition, 2026 (14th & 15th March, 2026, Offline), Register Now!
19 Jan, 2026
2nd Symbiosis Moot Court Competition, 2026 – Organised by Symbiosis Law School, NOIDA – Register by January 31 - Cash Prizes worth 1.2 Lakhs
15 Jan, 2026
5th IILM Moot Court Competition 2026 at IILM University, Gurugram [Feb 19-21; Prize Pool Upto Rs. 6 L]: Register by Jan 31
13 Jan, 2026
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