The Adamas Law Moot Court Committee (ALMCC) of the School of Law and Justice at Adamas University is a student-led body committed to promoting advocacy, legal research, and mooting culture among law students.
The committee regularly organizes national and intra- university moot court competitions, training sessions, and workshops aimed at developing practical litigation skills and fostering excellence in legal education.
The 6th Adamas Moot Court Competition, 2026 is a national-level moot court competition organized by the School of Law and Justice at Adamas University. The competition aims to provide law students with a platform to develop and demonstrate their skills in legal research, memorial drafting, and oral advocacy through simulated court proceedings.
By engaging with complex contemporary legal issues, the event encourages participants to critically analyze constitutional, environmental, and socio-economic dimensions of law.
The competition is open to bona fide undergraduate law students (3-year LL.B. or 5-year integrated law courses) enrolled in any recognized university or law school.
Adamas University, Kolkata, West Bengal, India.
Interested candidates can register online via the link given at the end of the post.
The registration fee for the 6th Adamas Moot Court Competition, 2026 at Adamas University is ₹2500 per team without accommodation and ₹2500 + ₹1000 per participant with accommodation. Accommodation will be provided only for female participants on a first-come, first-serve basis.
FACULTY CONVENOR: Mr. Ashutosh Pandey – +91 8709955137
FACULTY CO-CONVENOR: Mrs. Shayani Chakraborty – +91 8017275130
STUDENT CONVENOR: Mr. Subhayoo Paral – +91 8597482497
STUDENT CO-CONVENOR: Ms. Kumud Choudhary – +91 7439054973 & Mr. Aditya Raj – +91 7717702817
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