About SDGI Global University and School of Law and Legal Studies
SDGI Global University (SGU) is dedicated to being a globally recognized institution that nurtures exceptional talent, drives innovation, and prepares students to make a meaningful impact in their respective fields. The University is committed to inspire lifelong learning, fostering personal and professional growth, and shaping the leaders of tomorrow. The University's vision is to become a centre of excellence for professional education across various fields. SGU offers a wide range of undergraduate and postgraduate programs in the fields of engineering, management, law, hotel
management, pharmacy and others.
Nurturing a legacy of legal excellence, the School of Law and Legal Studies at SDGI Global University is a dynamic institution dedicated to providing students with a profound understanding of legal principles through a rigorous curriculum. Our specialized courses and practical experiences provide students with a comprehensive legal education. School of Law and Legal Studies aspires to open new vistas in the area of law and legal studies, through an incessant endeavour towards developing academic potential, critical analytical ability, advocacy, counselling and mediation skills so as to fully equip the students with learning which is intellectual stimulating, socially vital and professionally enriching.
About the Moot Court Competition
After the overwhelming success of the 1st SGU Moot Court Competition 2025, the Moot Court Committee at the School of Law and Legal Studies, SDGI Global University, Ghaziabad, is now organizing the 2nd edition of the Moot Court Competition. This competition will witness the presence of renowned legal practitioners, and eminent scholars in the field of law. These legal luminaries will not only grace the events but also actively contribute by judging rounds, delivering keynote addresses, and providing invaluable insights to the participating students.
Eligibility
The Competition is open to all students, enrolled bonafide on a regular basis in an
undergraduate/postgraduate law course or its equivalent conducted by any recognized institution. A
recognized institution shall be entitled to send multiple teams to the competition.
How to Register
Interested participants have to first pay the registration fees, take a screenshot and then fill the
Google Form (Link in the Brochure).
Important dates:
Last date for registration and payment of fees - 10th April
Last date for seeking corrections and clarifications to the moot proposition - 11th April
Release of corrections and clarifications to the moot proposition - 13th April
Last date for submission of soft copy of Memorials - 15th April
Release of Round Fixtures for Preliminary Rounds - 16th April
Inaugural Session, Preliminary Rounds and Quarter Final Rounds - 17th April
Researchers’ Test, Semi-Final Rounds, Final Round and Valedictory Ceremony - 18th April
Prizes:
Winning Team – Rs. 12000/-
Runners Up – Rs. 8000/-
Best Speaker (Male) – Rs. 2100/-
Best Speaker (Female) – Rs. 2100/-
Best Researcher – Rs. 2100/-
Note: All participants will be given participation certificates.
Contact:
Faculty Convenors:
Ms. Ismat Hena (ismat.hena@sgu.edu.in)
Ms. Sheetal Sharma (sheetal.sharma@sgu.edu.in)
Student Coordinators:
Shilpi Yadav: +91 7217817904
Abdul Quadir: +91 7088465612
Daniya Akram: +91 7428511486
Anurag Maurya: +91 8505902062
For specific queries, students can also email their queries to sgumcc@sgu.edu.in (with the Subject
Heading – Query).
Relevant Links:
Registration Form: https://docs.google.com/forms/d/e/1FAIpQLSf5615sLBlgX3toqjQna7Aw67PfLBaVQuW4Kki4OUjRsF1Y_Q/viewform
Moot Problem: https://drive.google.com/drive/folders/12iuq1MH2Tk-37Zijxu2CDpuhYiSWHKf_
