About the Competition
The moot proposition revolves around constitutional, environmental, and regulatory challenges concerning the Aranya Green Hydrogen Corridor (AGHC) project. The problem raises significant questions relating to:
Environmental clearances and impact assessments
Judicial review of regulatory decisions
Article 21 rights (life, livelihood, dignity)
Sustainable development and inter-generational equity
Corporate and State accountability in environmental governance.
Format
Preliminary Rounds: 4th April 2026 (Online Mode)
Advanced Rounds (Quarter Finals, Semi-Finals & Finals): 17th & 18th April 2026 (Offline at NCU Campus, Gurugram)
Important dates
Last Date for Clarifications: 15th March, 2026
Last Date for Registration: 23rd March, 2026
Last Date for Submission of Memorials: 28th March, 2026
Awards
Best Team: ₹42,000 + Trophy + Certificate Course
Runner-Up: ₹32,000 + Trophy + Certificate Course
Best Male Speaker: ₹9,000
Best Female Speaker: ₹9,000
Best Memorial: ₹9,000
Contact
For any queries, please write to: mootcourt@ncuindia.edu.
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