The Innovative Institute of Law offers LL.B., B.A.LL.B., B.Com.LLB programs in law. Its campus, which spans around 6 acres of land, includes a tranquil green space, a basket ball court, volley ball court and exceptional cricket fields where Ranji Trophy participants have trained.
We at Innovative Institute of Law are committed to a show of cooperative and collective resilience. Hence, after the successful completion of the 3rd edition, we have planned to organize the 4th National Moot Court Competition to provide an environment where aspiring lawyers can enhance their legal proficiencies and mooting skills with a unique concept and with the aim to inspire, promote and inculcate drafting & writing techniques, orating skills, and high focus on research acumen.
The competition strives to give a platform to the budding lawyers of our country to imbibe analytical skills in real-time situations. The aim is to engage with students and allow them to have first-hand experience of the complexities of the law.
Participation is strictly restricted to Bonafide undergraduate law students pursuing the three years or five years LL.B. degree program from the Institution/University recognized by Bar Council of India. Only ONE team can register from a law school or college of a recognized university/institution as a participant in the Competition.
During the process of registration, teams are required to submit a No Objection Certificate (“NOC”) issued by the Head/Dean/Faculty coordinator of the Institution/Moot Court Committee, authorizing the team to participate on behalf of the institution as provided in the Registration Form.
Interested candidates can register online via the link given at the end of the post.
INR 3,300/- (Per Team).
For query/clarifications – mcc@innovativegroupofcolleges.com.
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