1st CCI-AUB National Moot Court Competition 2026 at Amity University, Bengaluru [March 30 – 31; Cash Prizes of Rs. 1 L]: Register by March 14

About the Organisation

The 1st CCI–AUB National Moot Court Competition, 2026 marks the inaugural edition of a flagship academic initiative by Amity Law School, Amity University, Bengaluru, with the support and association of the Competition Commission of India (CCI).

The Competition is envisioned as a high-standard national forum for advancing research, advocacy, and critical thinking in the domain of competition law, particularly in the context of digital markets and regulatory enforcement.

About the Opportunity

The Competition aims to provide law students with an opportunity to engage deeply with complex antitrust litigation, reflecting real-world proceedings before the Competition Commission of India and appellate forums.

The moot proposition is designed to challenge participants on legal reasoning, economic analysis, and regulatory interpretation, making it a rigorous and enriching experience for aspiring competition law practitioners and scholars.

Theme

Competition Law and Antitrust Regulation.

Eligibility

The Competition is open to students currently enrolled in recognised three-year or five-year LL.B. programmes.

• There is no cap on the number of teams that may participate from any one institution.
• Each team shall consist of a maximum of three law students.
• Cross-institutional teams are permitted.
• Participation is independent of institutional identity, subject to compliance with the Competition Rules.

How to Register?

Interested candidates can register online via the link given at the end of the post.

Fee

₹6,500/- per team (inclusive of Accommodation for a team of 3 Members).

Important dates

• Opening of Registrations – Feb. 19, 2026
• Release of Moot Proposition – Feb. 19, 2026
• Last Date for Provisional Registration – Mar. 01, 2026
• Last Date for Final Registration – Mar. 14, 2026
• Last Date for Seeking Clarifications – Mar. 17, 2026
• Release of Clarifications – Mar. 19, 2026
• Memorial Submission Deadline – Mar. 26, 2026
• Oral Rounds on Campus- Mar. 30 & 31, 2026

Awards

The following awards shall be conferred at the conclusion of the Competition:

• Winning Team: Cash Prize of ₹50,000/- + Trophy + Merit Certificate + Internship Opportunity at Shivadass & Shivadass Law Chambers, Bengaluru
• Runners-Up Team: Cash Prize of ₹25,000/- + Trophy + Merit Certificate + Internship Opportunity at Shivadass & Shivadass Law Chambers, Bengaluru
• Best Speaker Male: Cash Prize of ₹5,000/- + Trophy + Merit Certificate
• Best Speaker Female: Cash Prize of ₹5,000/- + Trophy + Merit Certificate
• Best Memorandum (A): Cash Prize of ₹5,000/- + Trophy + Merit Certificate
• Best Memorandum (R): Cash Prize of ₹5,000/- + Trophy + Merit Certificate
• Best Researcher: Cash Prize of ₹5,000/- + Trophy + Merit Certificate

Contact

For queries and correspondence:
Email: mootcourtsociety@blr.amity.edu
Dr. Jyotirmoy Banerjee
Faculty Convenor, Contact No. +91-8504951904
Dr. Ashwani Singh
Faculty Convenor, Contact No. +91-8793319579

Click here for Provisional Registration.

Click here for Final Registration.

Click here to Pay.