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NI Act, Section 69. Instrument payable at specified place


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Negotiable Instruments Act 1881
Act Number Enactment Date Chapter Number
26 09.12.1881 5
Chapter Title Ministry Department
Of Presentment Ministry of Finance Department of Financial Services

A promissory note or bill of exchange made, drawn or accepted payable at a specified place must, in order to charge the maker or drawer thereof, be presented at the place.

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