| Category of Bare Act | Name of the Act | Year of Promulgation |
|---|---|---|
| Criminal Laws | Negotiable Instruments Act | 1881 |
| Act Number | Enactment Date | Chapter Number |
| 26 | 09.12.1881 | 11 |
| Chapter Title | Ministry | Department |
| Of Acceptance and Payment for Honour and Reference in case of need | Ministry of Finance | Department of Financial Services |
Where the acceptance does not express for whose honor it is made for the honor of the drawer.
