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NI Act, Section 2. Repeal of enactments


 
Category of Bare Act Name of the Act Year of Promulgation
Criminal Laws Negotiable Instruments Act 1881
Act Number Enactment Date Chapter Number
26 09.12.1881 1
Chapter Title Ministry Department
Preliminary Ministry of Finance Department of Financial Services

[Repealed by the Amending Act, 1891 (XII of 1891), section 2 and ScheduleI.]...

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