Category of Bare Act | Name of the Act | Year of Promulgation |
---|---|---|
Criminal Laws | Negotiable Instruments Act | 1881 |
Act Number | Enactment Date | Chapter Number |
26 | 09.12.1881 | 9 |
Chapter Title | Ministry | Department |
No noting and Protest | Ministry of Finance | Department of Financial Services |
Foreign bills of exchange must be protested for dishonor when such protest is required by the law of the place where they are drawn.