Friday, 24, Apr, 2026
 
 
 
Expand O P Jindal Global University
 

विनिर्दिष्ट स्थान में देय लिखत, NI Act, Section 69 ( NI Act, Section 69. Instrument payable at specified place )


 

विनिर्दिष्ट स्थान में देय लिखत -- जो वचन-पत्र या विनिमय-पत्र किसी विनिर्दिष्ट स्थान में देय रचित, लिखित या प्रतिगृहीत है, उसे उसके रचयिता या लेखीवाल को भारित करने के लिए उसी स्थान में संदाय के लिए उपस्थापित करना होगा ।

Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 
 

LatestLaws Partner Event : IDRC

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter