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Section 278. Making atmosphere noxious to health


Whoever voluntarily vitiates the atmosphere in any place so as to make it noxious to the health of persons in general dwelling or carrying on business in the neighborhood or passing along a public way, shall be punished with fine which may extend to five hundred rupees.

CLASSIFICATION OF OFFENCE

Punishment-Fine of 500 rupees-Cognizable-Bailable-Triable by any Magistrate-Non-compoundable.

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Related judgement on Section 278. Making atmosphere noxious to health