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Sri Palavi Venkat Reddy vs Boddula Muthamma
2022 Latest Caselaw 3851 Tel

Citation : 2022 Latest Caselaw 3851 Tel
Judgement Date : 22 July, 2022

Telangana High Court
Sri Palavi Venkat Reddy vs Boddula Muthamma on 22 July, 2022
Bench: Sambasivarao Naidu
 THE HON'BLE SRI JUSTICE SAMBASIVA RAO NAIDU

                    C.R.P. No.4499 of 2013

JUDGMENT :

There was no representation for the petitioner on

05-07-2022. There was no representation for the petitioner

even on 15-07-2022. Today also no one representing the

petitioner.

Therefore, C.R.P. is dismissed for non-prosecution.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

______________________________ JUSTICE SAMBASIVA RAO NAIDU

22nd July, 2022.

PLV

 
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