Vikram Singh vs State Education Departmentors ...
2024 Latest Caselaw 179 Raj/2

Rajasthan High Court

Vikram Singh vs State Education Departmentors ... on 11 January, 2024

Author: Ganesh Ram Meena

Bench: Ganesh Ram Meena

                                   [2024:RJ-JP:1864]

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       S.B. Civil Writ Petition No. 14115/2015

                                    Vikram Singh Son Of Shri Jagmal Singh, Village And Post
                                    Jhanjha, Tehsil Buhana, District Jhunjhunu Raj.
                                                                                                             ----Petitioner
                                                                           Versus
                                    1.       The State Of Rajasthan Through Its Principal Secretary,
                                             Education Department, Govt. Secretariat, Jaipur Raj.
                                    2.       The Director, Secondary Education, Bikaner Raj.
                                    3.       The Dy. Director, Secondary Education, Churu Division
                                             Churu Raj.
                                    4.       The Dy. Director Secondary Education, Bikaner Division
                                             Bikaner Raj.
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Om Prakash Meena for Mr. Subhash Sharma For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

11/01/2024

Counsel for the petitioner seeks permission to withdraw the

present writ petition.

Permission as sought for is allowed.

Accordingly, the present writ petition is dismissed as

withdrawn.

Since the main petition has been dismissed as withdrawn, all

other pending application/s, if any, also stand dismissed.

(GANESH RAM MEENA),J

DIVYA SAINI /9

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