Citation : 2023 Latest Caselaw 4783 Raj/2
Judgement Date : 12 September, 2023
[2023:RJ-JP:22121]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous Bail Application No.
11621/2023
Virendra Singh S/o Himmatsingh, Aged About 25
Years, R/o Bhuri Ka Pura, Tan Beda Banki, Police
Station Sadar Hindon City, District Karauli (Raj.)
(Petitioner Is In Sub Jail Hindoncity)
----Petitioner
Versus
The State Of Rajasthan, Through Pp
----Respondent
For Petitioner(s) : Ms. Shahzadi Bano, Adv., for Mr. Ali Mohammad Khan, Adv.
For : Mr. Ghan Shyam Singh
Respondent(s) Rathore, GA-cum-AAG,
assisted by
Mr. Ganesh Saini, P.P.
HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order
12/09/2023
Learned counsel for the petitioner prays for
withdrawal of this criminal misc. bail application with
liberty to file afresh after filing of the charge sheet.
In view of above, the criminal misc. bail
application is dismissed as withdrawn with aforesaid
liberty.
(UMA SHANKER VYAS),J
DANISH USMANI /141
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