Smt. Poonam Saini W/O Shri Ashish ... vs State Of Rajasthan ...
2023 Latest Caselaw 4579 Raj/2

                                   [2023:RJ-JP:20642]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                 S.B. Civil Writ Petition No. 15973/2019

                                   Smt. Poonam Saini W/o Shri Ashish Saini, Aged About 37 Years,
                                   R/o 244, Tegore Nagar, Ajmer Road, Jaipur, District Jaipur.
                                                                                                              ----Petitioner
                                                                              Versus
                                   1.       State Of Rajasthan, Through Chief Secretary, State
                                            Secretariat Of Govt. Of Rajasthan, Jaipur.
                                   2.       State Of Rajasthan, Through District Collector Bharatpur.
                                                                                                           ----Respondents

For Petitioner(s) : Mr. Jai Prakash Gupta For Respondent(s) :

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

04/09/2023

Counsel for the petitioner submits that the present writ

petition has become infructuous.

In view of the statements made by counsel for the petitioner,

the present writ petition is dismissed as having become

infructuous.

Since the main petition has been dismissed, the stay

application and all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /207

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