Smt Sunita Devi W/O Shri Pusha Ram vs The State Of Rajasthan
2022 Latest Caselaw 7280 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                              D.B. Habeas Corpus Petition No. 280/2022

                                   Smt Sunita Devi W/o Shri Pusha Ram
                                                                                                      ----Petitioner
                                                                       Versus
                                   The State Of Rajasthan
                                                                                                    ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Aayush Agarwal For State : Mr. Atul Sharma, Dy.G.A. with Mr. Ravish, SHO, Pushkar

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE SAMEER JAIN

Judgment / Order

15/11/2022

No one has put in appearance on behalf of the petitioner.

List this matter on 01.12.2022.

(SAMEER JAIN),J (PANKAJ BHANDARI),J

ARTI SHARMA /1

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