Nadeem vs Nizamudeen
2022 Latest Caselaw 13982 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 9459/2022

1. Nadeem S/o Shri Nizamudeen, Aged About 29 Years, By Caste Musalman Sherani, Resident Of Kadari Colony, Merta City, Tehsil Merta District Nagore (Rajasthan).

2. Naeem S/o Shri Nizamudeen, Aged About 25 Years, By Caste Musalman Sherani, Resident Of Kadari Colony, Merta City, Tehsil Merta District Nagore (Rajasthan).

----Petitioners Versus Nizamudeen S/o Shri Ahmed Khan, By Caste Musalman Sherani Resident Of Duda Sagar, In Front Of Chopati, Merta City, Tehsil Merta, District Nagore (Rajasthan).

                                                                                                    ----Respondent


                                   For Petitioner(s)          :    Mr. OP Joshi
                                   For Respondent(s)          :

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

28/11/2022

Learned counsel for the petitioners prays for and is granted

time to file copy of the reply filed on behalf of the petitioners

before the Sub Divisional Officer, Merta in the proceedings initiated

under Section 5 of the Maintenance And Welfare of Parents and

Senior Citizens Act, 2007.

List after two weeks.

(VIJAY BISHNOI),J Surabhii/30-

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