Aditya Udai Chhangani vs The Vice-Chancellor, Jai Narain ...
2022 Latest Caselaw 8767 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 7320/2022

Aditya Udai Chhangani

----Petitioner Versus The Vice-Chancellor, Jai Narain Vyas University & Ors.

----Respondents

For Petitioner(s) : Dr. Nikhil Jain

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/07/2022

Issue notice. Issue notice of stay petition as well,

returnable on 19th July, 2022 and be given 'dasti' to

learned counsel for the petitioner for service.

Learned counsel for the petitioner is free to serve

copy of the writ petition upon the counsel who usually

appears on behalf of the respondent-university.

(VIJAY BISHNOI),J

67-msrathore/-

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