Sameer Somani S/O Om Prakash ... vs Registrar Of Companies
2022 Latest Caselaw 5201 Raj/2

                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                       D.B. Civil Writ Petition No. 7248/2022

                                    Sameer Somani S/o Om Prakash Somani, Aged About 52 Years,
                                    Resident Of A-25, Subhash Nagar, Jaipur Rajasthan India 302016
                                    Having (Din 00432064)
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.          Registrar Of Companies, G/6-7, Second Floor, Residency
                                                Area, Civil Lines, Jaipur (Rajasthan).
                                    2.          Union Of India, Through The Secretary, Ministry Of
                                                Corporate Affairs, 'A' Wing, Shastri Bhawan, Rajendra
                                                Prasad Road, New Delhi, Delhi 110001
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Jeetam Kumar Saini, Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA

Judgment / Order

27/07/2022

Learned counsel for the petitioner seeks to withdraw the

petition with liberty to revive, in case, eventuality so arises.

Accordingly, this petition is dismissed as withdrawn with

liberty, as prayed for.

(SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),J

Mohita /20

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