Rajasthan High Court
Roop Singh Dhakar (Senior ... vs Rajasthan State Road Transport ... on 20 July, 2022
Bench: Inderjeet Singh
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 14299/2021
Roop Singh Dhakar (Senior Citizen) S/o Shri Ram Das, Aged
About 65 Years, R/o Mohalla Bhayelapura, Near City Dispensary,
Mukam Post Hindaun City, District Karauli (Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Sawai Madhopur Depot, District Sawai
Madhopur.
----Respondents
S.B. Civil Writ Petition No. 14301/2021
Laxman Singh Ranawat (Senior Citizen) S/o Shri Himmat Singh
Ranawat, Aged About 65 Years, R/o Village And Post Bhunas, Via
Pur, District Bhilwara (Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Bhilwara Depot, District Bhilwara.
----Respondents
S.B. Civil Writ Petition No. 14317/2021
Kailash Chand Sharma (Senior Citizen) S/o Shri Ram Pratap
Sharma, Aged About 66 Years, R/o 27-A, Green Farm, Benad
Road, District Jaipur (Raj.)
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office Parivahan
Marg, Choumu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Cbs Depot, District Jaipur.
(2 of 4) [CW-14299/2021]
----Respondents
S.B. Civil Writ Petition No. 14728/2021
Shakoor Mohammed (Senior Citizen) S/o Shri Noor Mohammed,
Aged About 65 Years, R/o Nasirabad Road, Makhupura, District
Ajmer (Raj.).
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Production Manager, Rajasthan State Road
Transport Corporation, Cws, District Ajmer.
----Respondents
S.B. Civil Writ Petition No. 14959/2021
Mohammed Hassan (Senior Citizen) S/o Shri Jiyaul Hassan, Aged
About 65 Years, R/o House No. 786/30, Sindhi Topdada, Mochi
Mohalla, District Ajmer (Raj.).
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan
2. Chief Production Manager, Rajasthan State Road
Transport Corporation, Cws, District Ajmer.
----Respondents
S.B. Civil Writ Petition No. 14960/2021
Mahendra Kumar (Senior Citizen) S/o Late Shri Gokul Chand,
Aged About 65 Years, R/o 552/21, Mali Mohalla, Behind Sudhar
Sabha, Nawab Ka Bada, Diggi Bazar, District Ajmer (Raj.).
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan
2. Chief Production Manager, Rajasthan State Road
Transport Corporation, Cws, District Ajmer.
----Respondents
(3 of 4) [CW-14299/2021]
S.B. Civil Writ Petition No. 14961/2021
Sukhram Vaswani (Senior Citizen) S/o Shri Thakur Das, Aged
About 64 Years, R/o 96, Kanwar Nagar, Jaipur (Raj.).
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Chairman Cum Managing Director, Head Office, Parivahan
Marg, Chomu House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Deluxe Depot, District Jaipur.
----Respondents
S.B. Civil Writ Petition No. 875/2022
Manju Jayaswal (Senior Citizen) W/o Late Shri Om Prakash
Jayaswal, Aged About 62 Years, R/o 1-G-10, R.c. Vyas Colony,
Bhilwara, District Bhilwara (Raj.).
----Petitioner
Versus
1. Rajasthan State Road Transport Corporation, Through
Managing Director, Head Office, Parivahan Marg, Chomu
House, C-Scheme, Jaipur, Rajasthan.
2. Chief Manager, Rajasthan State Road Transport
Corporation, Bhilwara Depot, District Bhilwara.
----Respondents
For Petitioner(s) : Mr. Rahul Ghiya
For Respondent(s) : Ms. Devyani Rathore
HON'BLE MR. JUSTICE INDERJEET SINGH
Order
20/07/2022
Counsel for the petitioners submits that the issue involved in
these writ petitions has already been considered and decided by
the Co-ordinate Bench of this Court in the matter of Bhawani
Shankar Vs. Rajasthan State Road Transport Corporation (S.B.
(4 of 4) [CW-14299/2021]
Civil Writ Petition No. 9055/2021) wherein on 09.12.2021
following order was passed;
"This writ petition has been filed seeking a
direction for the respondents to pay retiral
benefits with interest on delayed payment of
the retiral benefits and other allowances.
Learned counsels for the respective parties
submit that this writ petition may be disposed
of in the light of circular dated 03.11.2021
issued by the respondents laying down
detailed scheme for payment of arrears of its
employees instead of the aforesaid judgment.
Taking into consideration the submissions
advanced by learned counsels for the
respective parties, this writ petition is disposed
of in terms of circular dated 03.11.2021 by the
respondent-Corporation. The petitioner shall
be paid his dues strictly in conformity with the
scheme laid down under the circular dated
03.11.2021."
Counsel for the respondent(s) has not disputed the
submissions made by the counsel for the petitioners.
In that view of the matter, these writ petitions are disposed
of in view of the judgment passed by the Co-ordinate Bench of
this Court in the matter of Bhawani Shankar (supra).
(INDERJEET SINGH),J
Upendra Pratap Singh /195, 196, 199, 203, 208 to 210 & 220
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